Orissa High Court
Suresh Manawala @ M.Suresh vs Union Of India & Ors. .... Opposite ... on 19 May, 2022
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) NO.11266 OF 2022
Suresh Manawala @ M.suresh .... Petitioner
Mr.R.C.Behera, Adv.
-versus-
Union of India & ors. .... Opposite Party(s)
CORAM:
JUSTICE BISWANATH RATH
[
ORDER
Order 19.5.2022 No.
4. 1. Place this matter tomorrow (20.5.2022).
(Biswanath Rath) Judge M.K.Rout Page 1 of 1