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Orissa High Court

Suresh Manawala @ M.Suresh vs Union Of India & Ors. .... Opposite ... on 19 May, 2022

Author: Biswanath Rath

Bench: Biswanath Rath

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) NO.11266 OF 2022

            Suresh Manawala @ M.suresh                ....             Petitioner
                                                           Mr.R.C.Behera, Adv.
                                           -versus-
            Union of India & ors.                     ....      Opposite Party(s)


                      CORAM:
                      JUSTICE BISWANATH RATH
                                       [

                                       ORDER

Order 19.5.2022 No.

4. 1. Place this matter tomorrow (20.5.2022).

(Biswanath Rath) Judge M.K.Rout Page 1 of 1