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Union of India - Section
Section 2 in The Displaced Persons Claims And Other Laws Repeal Act, 2005
2. Repeal of enactments.
-The enactments specified in the Schedule are hereby repealed.THE SCHEDULE(See section 2)REPEAL OF ENACTMENTS| Sl. No. | Name of the Act | Year Act | No. |
| 1. | The Administration of Evacuee Property Act | 1950 | 31 |
| 2. | The Displaced Persons (Claims) Act | 1950 | 44 |
| 3. | The Evacuee Interest(Separation) Act | 1951 | 64 |
| 4. | The Displaced Persons (Claims) Supplementary Act | 1954 | 12 |
| 5. | The Displaced Persons (Compensation and Rehabilitation) Act | 1954 | 44 |