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Union of India - Section

Section 2 in The Displaced Persons Claims And Other Laws Repeal Act, 2005

2. Repeal of enactments.

-The enactments specified in the Schedule are hereby repealed.THE SCHEDULE(See section 2)REPEAL OF ENACTMENTS
Sl. No. Name of the Act Year Act No.
1. The Administration of Evacuee Property Act 1950 31
2. The Displaced Persons (Claims) Act 1950 44
3. The Evacuee Interest(Separation) Act 1951 64
4. The Displaced Persons (Claims) Supplementary Act 1954 12
5. The Displaced Persons (Compensation and Rehabilitation) Act 1954 44