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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(l) in The Bihar School Examination Board Regulations, 1964

(l)"Ex-student" means a student who appeared at the Board Examination from a recognised school as a regular-course student, but failed, or a student who after being sent up could not appear at the examination for valid reasons;