Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act] Union of India - Subsection Section 27(4)(b) in The Industrial Development Bank Of India General Regulations, 1994 (b)to make such transfer of such share as the person from whom he derives title could have made.