Section 11(9) in Right of Children to Free and Compulsory Education Rules, 2012
(9)In case Children belonging to OBC and Socially & Educational Backward Classes preference shall be given in the following order-(i)First Priority to be given to Nomadic and De-notified Tribes (NDNT)(ii)to the children of the BPL Card Holder(iii)to the parents of the children who are not covered under BPL category and whose income do not exceed-(a)in rural areas Rs. 27,000/-and(b)in urban areas Rs. 36,000/- per annum shall be given the preference
