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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(4) in The Maharashtra State Council of Examinations Act, 1998

(4)The names of persons (not being ex-officio members) who have been nominated. From time to time, as the members of the State Council or the Regional Council, as the case may be, shall be published by the Government in the Official Gazette.