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State of Bihar - Section

Section 4 in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019

4. Objective.

- The objectives of these regulations are to ensure compliance of the Standards of Performance by the intra-State transmission licensees and to provide for an efficient, reliable, coordinated and economical system of electricity transmission, non-adherence of which would entitle the affected parties to compensation.