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Himachal Pradesh High Court

Narinder Kumar vs . State Of H.P. & Others on 27 February, 2023

Bench: Sabina, Satyen Vaidya

Narinder Kumar Vs. State of H.P. & Others .

CWP No. 8891 of 2022.

27.02.2023 Present: Mr. Vishwa Bhushan Sharma, Advocate for the petitioner.

Mr. Rakesh Dhaulta, Additional Advocate General for respondents No.1 and 2. Mr. Naresh Kumar Sharma, Advocate for respondent No.3.

Notice.

r to Mr. Rakesh Dhaulta, Learned Additional Advocate General accepts notice on behalf of respondents No.1 and 2, Mr. Naresh K. Sharma, Advocate on behalf of respondent No.3 and seek time to file reply.

List with CWP No.8838 of 2022.

CMP No.18028 of 2022.

The application, for the reasons stated therein, is allowed. Consequently, the applicant-petitioner, at this stage, is exempted from filing the translated copies of the documents in issue. The same, however, be filed before the next date.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge February 27, 2023(ps) ::: Downloaded on - 27/02/2023 20:34:11 :::CIS