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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Forest Service, Class II (Appointment by Promotion) Regulations, 1985

(2)The Commission shall follow the principles set out in Clause (3) of Regulation 3 in making their recommendations :Provided that if the Commission recommends supersession of any senior officer by any of his juniors it shall assign specific reasons for the same.