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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(2)(ii) in Assam Science & Technology University Act, 2009

(ii)appointments, powers, duties and terms and conditions of service of the officer other than the Chancellor and of the holders of the other posts of the University in so far as these have not been specifically provided for in this Act;