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State of Uttar Pradesh - Section

Section 020 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

020.

[10th August, 1949]As[Received the assent of the Governor on August 10, 1949 under Section 75 of the Government of India, Act, 1935, as adapted by the India (Provisional Constitution) Order, 1947 and was published in the U.P. Gazette, Extraordinary, dated August 11, 1949].An Act to provide for payment by tenants with a view to facilitate the abolition of Zamindari and to provide for reduction of rent and protection from ejectment and for certain other matters.Whereas it is expedient to provide for payment by tenants with a view to facilitate the abolition of zamindari and to provide for reduction of rent and protection from ejectment and for certain other matters connected therewith.It is hereby enacted as follows: