Section 83 in The Appellate Tribunal for Electricity (Procedure, form, fee and Record of Proceedings) Rules, 2007
83. Form of oath or affirmation to interpreter.
- Oath or solemn affirmation shall be administered to the Interpreter in the following form before his assistance is taken for examining a witness:"I do swear in the name of God/solemnly affirm that I will faithfully and truly interpret and explain all questions put to and evidence given by witness and translate correctly and accurately all documents given to me' for translation."
