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State of West Bengal - Section

Section 353 in West Bengal Municipal Act, 1993

353. Power of Chairman to cause inspection of a place and take measures to prevent spread of dangerous disease.

- The Chairman may at any time, by day or by night and without notice or after giving such notice of his intention as shall, in the circumstances, appear to him to be reasonable, cause inspection of any place in which any dangerous disease is reported or suspected to exist, and take such measures as he may think fit to prevent the spread of such disease beyond such place, and shall forthwith submit a report to the State Government.