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Supreme Court - Daily Orders

G. Venkatachalam vs Union Of India . on 15 July, 2015

     ITEM NO.83                             REGISTRAR COURT. 1                          SECTION XVIA

                                      S U P R E M E C O U R T O F               I N D I A
                                              RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MRS. RACHNA GUPTA

                                     Transfer Petition(s)(Civil)             No(s).   338/2015


     G. VENKATACHALAM                                                                 Petitioner(s)

                                                            VERSUS

     UNION OF INDIA & ORS.                                                            Respondent(s)

     (with office report)


     Date : 15/07/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                            Petitioner-in-person,Adv.


     For Respondent(s)
                                            Mr Deepak Goel,Adv.
                                            Mr B.V.Balram Das, Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The ld. Counsel for respondent Nos. 1 and 2 has requested one weeks time to file counter affidavit. Be filed as assured.

For respondent nos. 3 to 5, ld. Counsel for the petitioner still to take fresh steps to effect service. Be taken within two weeks time. Notices thereafter be issued. Signature Not Verified

List again on 8.9.2015.

Digitally signed by

Hema Joshi Date: 2015.07.21 10:49:49 IST Reason:

(RACHNA GUPTA) Registrar