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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(34) in The Calcutta Municipal Corporation Act, 1980

(34)"edible fat" means prepared in a manner approved by the Chief Municipal Health Officer from healthy goats, sheep, pigs, cows, buffaloes, or any other animal which the State Government may, by notification, specify for the purposes of this clause;