Section 103(1)(a) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

(a)the Chairperson of the Standing Committees of the Panchayat Samitis or the Zila Parishads,

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