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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(2)Where a particular area is declared as Factory Zone under sub-section (1) the Oil Palm growers in that area shall supply the fresh fruit bunches from Oil Palm plantations grown in that area only to the factory to whom the Factory Zone is attached and to none else.