Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 41 in Maharashtra Industrial Development Act, 1961 41. [Right of land owner to compel Corporation to acquire his interest.] Deleted by Maharashtra 11 of 1967, Section 4.
