Karnataka High Court
Smt.Reshma H.K.Hussain And Ors vs The State Of Karnataka And Ors on 1 February, 2022
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
1
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 01ST DAY OF FEBRUARY- 2022
PRESENT
THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR
AND
THE HON'BLE MRS.JUSTICE K.S.HEMALEKHA
W.P.NO.204363/2019 ( (S, KAT)
BETWEEN:
1. Smt. Reshma H.K.Hussain,
Age: 32 years, Occ: Panchayath
Development Officer,
Ingalagi Gram Panchayath,
Chittapura Taluka,
Kalaburagi-585 101.
2. Smt. Bharathi Shashidhara Manoora,
Age: 35 years, Occ: Panchayath
Development Officer,
Kamarwadi Gram Panchayath,
Chittapura Taluk, Kalaburagi-585 101.
3. Sri. Panditha Shinde Ramanna,
Age: 44 years, Occ: Panchayath
Development Officer,
Kumsi Gram Panchayath,
Kalaburagi Taluk, Kalaburagi-585 101.
4. Smt. Shilpa K.Fakeerappa,
Age: 36 years, Occ: Panchayath
Development Officer,
Mudbol Gram Panchayath,
Chittapura Taluk,
Kalaburagi-585 101.
2
5. Smt. Survarna Sangappa Pattana,
Age: 36 years, Occ: Panchayath
Development Officer,
Savalgi (B) Gram Panchayath,
Taluk and Dist: Kalaburagi-585 101.
6. Shri. Gangadhar Eranna,
Age: 35 years, Occ: Panchayath
Development Officer,
Kodadur Gram Panchayath,
Chittapura Taluk, Kalaburagi.
7. Smt. Hema Vishwanath Reddy,
Age: 36 years, Occ: Panchayath
Development Officer,
Sannur Gram Panchayath,
Taluk & Dist. Kalaburagi.
... ... Petitioners
(By Sri.Deepak.V.Barad, Advocate)
AND:
1. The State of Karnataka represented
By its Secretary to Government
Rural Development & Panchayath
Raj Department, M.S., Building,
Bengaluru-560 001.
2. The Director (Panchayath Raj)
& Ex. Officio Deputy Secretary to Government,
Rural Development & Panchayath Raj
Department, M.S., Building,
Bengaluru-560 001.
3. Sri. Subbaraja Urs V.R.,
Aged : 42 years,
S/o Sri.Ramaraj Urs V.,
Panchayath Development Officer,
Kallambella Gram Panchayath,
Sira Taluk, Tumkur District.
3
4. Sri. Prsanna Kumar H.M.,
Aged: 41 years,
S/o Sri. Marlingappa,
Panchayath Development Officer,
Shindholli Gram Panchayath,
Khanapur Taluk, Belgum Dist.,
5. Sri. Gangadhara N.,
Aged: 47 years,
S/o Sri Nagaraj Naik,
Panchayath Development Officer,
Bambarga Gram Panchayath,
Belagavi Taluk, Belgaum Dist.,
6. Sri. Prabhakar N.Bhat,
Aged: 37 years,
S/o Sri. Narasimha Bhat,
Panchayath Development Officer,
Devalatti Gram Panchayath,
Khanapur Taluk, Belgaum Dist.
7. Smt. Leelavathi,
Aged: 37 years,
D/o Jayaramegouda,
Panchayath Development Officer,
Somanahalli Gram Panchayath,
Maddur Taluk, Mandya Dist.
8. Sri. Narasimha Murthy,
S/o Sri. Ramanna,
Aged: 36 years,
Panchayath Development Officer,
Jodihoshalli Gram Panchayath,
Kunigal Taluk, Tumkur Dist.
9. Smt. Manjamma,
Aged: 41 years,
D/o Rangaswamiah,
Panchayath Development Officer,
Adagur ram Panchayath,
Gubbi Taluk, Tumkur Dist.
4
10. Smt. Kavita M.J.,
S/o Sri Juleerappa,
Aged: 37 years,
Panchayath Development Officer,
Jhoshalli Gram Panchayath,
Gubbi Taluk, Tumkur Dist.
11. Smt. Madhumathi,
D/o Channabasavaiah,
Aged: 41 years,
Panchayath Development Officer,
Herur Gram Panchayath,
Gubbi Taluk, Tumkur Dist.
12. Sri. Devegouda K.,
Aged: 37 years,
S/o Sri. Karegouda,
Panchayath Development Officer,
Agrahara Bachahalli Gram Panchayath,
K.R.Pete Taluk, Mandya Dist.
13. Sri. Suresh P.R.,
Aged: 37 years,
S/o Sri. Ramalingappa,,
Panchayath Development Officer,
Mayagonhalli Gram Panchayath,
Nagamangala Taluk, Mandya Dist.
14. Dayanand Hulamani,
Aged: 40 years,
S/o Sri. Pakeerappa,
Panchayath Development Officer,
Asundi Gram Panchayath,
Saundatti Taluk, Belgaum Dist.
15. Sri. Shivallingaiah,
Aged: 47 years,
S/o Sri. Lingaiah,
Panchayath Development Officer,
Halkurike Gram Panchayath,
Tiptur Taluk, Tumkur Dist.
5
16. Sri Shankar S/o Late Sannappa,
Aged: 36 years,
Panchayath Development Officer,
Yallyur Gram Panchayath,
Tiptur Taluk, Tumkur Dist.
17. Sri. Gajendra Kumar,
Aged: 35 years,
S/o Sri. Govindegouda,
Panchayath Development Officer,
Komalapura Gram Panchayathi,
Piriyapattana Taluk, Mysuru Dist.
18. Smt. S.D.Shashikala,
Aged: 40 years,
S/o Sri.Devegouda,,
Panchayath Development Officer,
Katteri Gram Panchayath,
Pandavapura taluk, Mandya Dist.
19. Sri. Chetan H.M,
Aged: 36 years,
S/o Sri Maheshwarappa H.B.,
Panchayath Development Officer,
Vakkalagere Gram Panchayath,
Kadur Taluk, Chikkamaglur Dist.
20. Sri. Vijay K.,
Aged: 34 years,
S/o Sri. B.R. Krishnappa,
Panchayath Development Officer,
Nadur Gram Panchayath,
Sira Talu, Tumkur Dist.
21. Sri. Pattar Sudheer,
Aged: 34 years,
S/o Sri. B.R.Krishnappa,
Panchayath Development Officer,
Aratgal Gram Panchayath,
Saundatti taluk, Belgaum Dist.
6
22. Sri. Shivanand Shirganvi,
Aged : 37 years,
S/o Sri Tamanna,
Panchayath Development Officer,
Karoshi Gram Panchayath,
Chikkodi Taluk, Belgaum Dist.
23. Smt. Renuka K.P.,
Aged: 34 years,
Panchayath Development Officer,
Hulikunte Gram Panchayath,
Koratagere Taluk, Tumkur Dist.
24. Smt. Devaki T.L.,
Aged: 42 years,
S/o Sri. Laxminarayan Gowda,
Panchayath Development Officer,
Belavatha Gram panchayath,
Gubbi Taluk, tumkur Dist.
25. Niranjan Murthy D.R.
Aged: 34 years,
Panchayath Development Officer,
B.C.Kere Gram Panchayath,
Molakalmur Taluk,
Chitradurga Dist.
26. Sri. Vasanth Kumar R.,
Aged: 32 years,
S/o Sri. Rajappa,
Panchayath Development Officer,
Kainadu Gram Panchayath,
Hosadurga Taluk, Chitradurga Dist.
27. Sri. Vasanth Kumar M.V.,
Aged: 42 years,
S/o Sri M.Venkataswamy,
Panchayath Development Officer,
Ramsagar Gram Panchayath,
Bangarpet Aluk, Kolar Dist.
7
28. Sri. Raghavendra Rao B.s.,
Age: 44 years,
S/o Sri. Sheshigiri Rao B.G,
Panchayath Development Officer,
Jakkrasakuppa Gram Panchayath,
Bangarpet Taluk, Kolar Dist.
29. Sri. Praveen K.,
Aged: 38 years,
S/o Sri J.Kumar,
Panchayath Development Officer,
Kuruvanaka Gram Panchayath,
Banava Hovli, Arasikere Taluk,
Hassan Dist.
30. Sri. Shashidhara,
Aged: 40 years,
S/o Sri.B.Chowdaiah,
Panchayath Development Officer,
Kesaramadur Gram Panchayath,
Tq: Dist: tumkur.
31. Sri. Sathyappa Krishnappa Naragatti,
Aged: 34 years,
Panchayath Development Officer,
Koligudd Gram Panchayath,
Raibag Taluk, Belgaum Dist.
32. Sri. Ashata A.Dilavar,
Aged: 34 years,
S/o Sri Mehaboob Korabu,
Panchayath Development Officer,
Jalalpur Road, Raibag,
Saundatti Taluk, Belgaum Dist.
33. Sri. Naveen Kumar V.,
Aged: 34 years,
S/o Sri. Venkatesh,
Panchayath Development Officer,
Kesagodu Gram Panchayath,
Belur Taluk, Hassan Dist.
8
34. Smt. Rudrambika I.O.,
Aged: 42 years,
S/o Sri. Chandresh C.N.,
Panchayath Development Officer,
Chikkolate village, Kabbinahally Post.,
Chikkamaglur Dist.
35. Smt. Latha J.,
Aged: 34 years,
S/o Sri. A.Jakkanachari,
Panchayath Development Officer,
Door No.147, SDA Layout, 4th Stage,
Kalyanagar, Jyothinagar Post,
Chikkamaglur.
36. Sri. Sunil Kumar,
Aged: 34 years,
S/o Sri. Nanjundaswamy,
Panchayath Development Officer,
Kalakere Gram Panchayath,
Kadur Taluk, Chikkamaglur Dist.
37. Smt. Kalamma,
Aged: 30 years,
D/o Shankar B.R.,
Panchayath Development Officer,
Kachur Gram Panchayath,
Barkur -576210. Udupi Dist.
38. Smt. Lata N.C.,
Panchayath Development Officer,
Holakunda Gram Panchayath,
Kalaburagi Taluk, Kalaburagi-587371.
39. Sri. Suresh Kallappa Chikkareddi,
Panchayath Development Officer,
Bhpalteganur Gram Panchayath,
Kalaburagi Taluk, Kalaburagi-587 371.
40. Smt. Sudha Robhinala,
Panchayath Development Officer,
Ankalaga Gram Panchayath,
Jewargi Taluk, Kalaburagi-587 310.
9
41. Smt. Vijaya Sanadi Basappa,
Panchayath Development Officer,
Srichanda Gram Panchayath,
Aland Taqluk, Kalaburagi-585302.
42. Sri. Jagadeesh Rajappa,
Panchayath Development Officer,
Gadikeshwara Gram Panchayath,
Chincholi taluk, Kalaburagi-585 307.
43. Sri. Yamanaoorappa,
Panchayath Development Officer,
Ginal Gram Panchayath,
Shahpur Taluk, Yadgir Dist-590003.
44. Smt. Anjana Ramkrishna Gachhi,
Panchayath Development Officer,
Kamnatagi Gram Panchayath,
Shorapur Taluk, Yadgir District-590002.
45. Sri. Siddaraju K.C.
Panchayath Development Officer,
Yelheri Gram Panchayath,
Yadgir Taluk, Yadgir District.
46. Sri. Ramesh Kallappa,
Panchayath Development Officer,
Sonna Gram Panchayath,
Jevargi Taluk,
Gulbarga District-585310.
47. Sri. Y.Narayana A.,
Panchayath Development Officer,
Banmangadi Gram Panchayat,
Pandavapura taluk,
Mandya District-571 401.
48. Sri. Munimaregowda,
Panchayath Development Officer,
Uyyamballi Gram Panchyayath,
Kanakapura Taluk,
Ramanagara District.
10
49. Sri. Dilleppa K.Kambali,
Panchayath Development Officer,
Budopanahalli Gram Panchayath,
Byadgi Taluk, Haveri District-581 106.
50. Sri. Rajashekar B.Neluvigi,
Panchayath Development Officer,
Mandewal Gram Panchayath,
Jewargi Taluk, Gulbarga District-581371.
51. Smt. Pavitra S.
Panchayath Development Officer,
Kurihundi Gram Panchayath,
Nanjangud Taluk, Mysore District.
52. Sri. S.Sathish,
Panchayath Development Officer,
Thungani Gram Panchayath,
Ramanagara District-562 117.
53. Sri. Gangadhara M,
Panchayath Development Officer,
Ambale Gram Panchayath,
Yelandur Taluk,
Chamarajanagar District-563 138.
54. Sri. Kumar,
Panchayath Development Officer,
Anneshwara Gram Panchayath,
Devanahalli Taluk,
Bengalore Rural District-562 110.
55. Sri. Sumesh M.R.
Panchayath Development Officer,
Gowdalli Gram Panchayath,
Somwarpet taluk,
Madikeri District-571 236.
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56. Smt. M.Kavitha G,
Panchayath Development Officer,
Someshwarapura Gram Panchayath,
Mysore Taluk,
Mysore District-571 236.
57. Padmappa Siddappa,
Panchayath Development Officer,
Yerandi Gram Panchayath,
Basavakalyan Taluk,
Bidar District-585 327.
58. Sri. Nagaraju B.L,
Panchayath Development Officer,
Tippagondanahalli Gram Panchayath,
Chinnagiri Taluk,
Davanagere District-577 213.
59. Sri. Ganapathi Laxman Naika,
Panchayath Development Officer,
Kharva Gram Panchayath,
Honnavar Taluk,
Uttara Kannada District-581 334.
60. Sri. Girimallappa I.Baragi,
Panchayath Development Officer,
Kagrali B.K, Grama Panchayath,
Belgaum taluk,
Belgaum District-590 002.
61. Smt. Reshmi K,
Panchayath Development Officer,
Kesaranahalli Gram Panchayat,
Bangarapet Taluk,
Kolar Dist. 563 114.
..... Respondents
(By Sri.Mallikarjun C.Basareddy, High Court Government Pleader
for R1 & R2;
Notice to R38 to R60 is dispensed with)
12
This petition is filed under Article 226 & 227 of the
Constitution of India, praying to issue an order or direction or writ in
the nature of writ of certiorari quashing the order dated 18.03.2019
in Application No.4/96 to 530/2015 and connected matters, passed
by the Karnataka Administrative Tribunal at Bangalore as at
Annexure-A to this writ petition and etc.
This petition coming on for orders this day,
S.R.Krishna Kumar, J, delivered the following:
ORDER
The counsel for the petitioners has filed a memo for withdrawal of the petition.
Memo is placed on record.
The petition is dismissed as withdrawn.
Sd/-
JUDGE Sd/-
JUDGE SMP