Section 83(1)(d) in The Rajasthan Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Rajasthan - Subsection

Section 83(1)(d) in The Rajasthan Value Added Tax Act, 2003

(d)[ an order of the State Level Screening Committee or the District Level Screening Committee passed under the Incentive, Exemption or Deferment Schemes notified under section 8 or under sub-section (3) of section 20 of the Act.] [Inserted by Rajasthan Act 4 of 2006, Published in Rajasthan Government Gazette Extraordinary, Part IV-A, dated 31-3-2006, page 61(47) [1-4-2006].]

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State of Rajasthan - Subsection

Section 83(1)(d) in The Rajasthan Value Added Tax Act, 2003