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State of Punjab - Section

Section 12 in Wild Life (Protection) Punjab Rules, 1975

12. [ Area of license. [Substituted vide Punjab Notification No. G.S.R./6/C.A. 53/72/Section 64/Amendment (1)/78, dated 24.1.1978.]

- A special game or a big game hunting license will be valid for the tehsil area specified in the license :Provided that a big game hunting license for Wild Pig and Nilgai will be valid for whole of the State of Punjab.]