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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(d) in The Punjab Nurses Registration Act, 1932

(d)if in the case of a member under clause (c), (d) or (e) of sub- section (2) of section 3, he ceases to be a registered nurse, a registered health visitor or a registered midwife, as the case may be;]