Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(5) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(5)If any person refuses of fails to comply with an order made under sub-section (1), the competent authority may evict that person from and take possession of the premises and may for that purpose use or cause to be used such force as may be necessary.