Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 20 in Punjab Gau-Sewa Commission Act, 2014 20. Power of the Commission to call for records. - In order to enable the Commission to perform the functions under this Act, the Commission may call for information or report from any institution.
