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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(14) in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980

(14)Other words and expressions used, but not defined in this Act shall have the meanings respectively assigned to them in the Bombay Shops and Establishments Act, 1948 (Bombay LXXIX of 1948).