Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 516B(2)] [Section 516B] [Entire Act]

State of Odisha - Subsection

Section 516B(2)(d) in Orissa Municipal Rules, 1953

(d)Annual value of the holdings-
(i)now determined.
(ii)as determined at the previous valuation.