Delhi High Court - Orders
Dr. Paritosh Verma vs Union Of India & Anr on 22 October, 2020
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Asha Menon
$~VC-30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 6150/2020
DR. PARITOSH VERMA .....Petitioner
Through: Mr. Aditya Hooda, Advocate
versus
UNION OF INDIA & ANR .....Respondents
Through: Ms. Sarika Singh, Senior Panel
Counsel, UOI for R-1 &2
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 22.10.2020 [VIA VIDEO CONFERENCING]
1. After hearing the counsels, on request, the matter was passed over.
2. Now no time left.
3. List on 20th November 2020.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
OCTOBER 22, 2020 ak W.P. (C) 6150/2020 Page 1 of 1