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Delhi High Court - Orders

Dr. Paritosh Verma vs Union Of India & Anr on 22 October, 2020

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw, Asha Menon

$~VC-30
*   IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P. (C) 6150/2020
    DR. PARITOSH VERMA                         .....Petitioner
                     Through: Mr. Aditya Hooda, Advocate

                     versus

       UNION OF INDIA & ANR                                .....Respondents
                     Through:           Ms. Sarika Singh, Senior Panel
                                        Counsel, UOI for R-1 &2

        CORAM:
        HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
        HON'BLE MS. JUSTICE ASHA MENON

                   ORDER

% 22.10.2020 [VIA VIDEO CONFERENCING]

1. After hearing the counsels, on request, the matter was passed over.

2. Now no time left.

3. List on 20th November 2020.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

OCTOBER 22, 2020 ak W.P. (C) 6150/2020 Page 1 of 1