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[Cites 0, Cited by 2] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(e) in Multi State Co-Operative Societies Act, 1984

(e)to make provisions for regulating the appointment of employees of the multi-State cooperative society and the scales of pay, allowances and other conditions of service of, including disciplinary action against such employees;