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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(b) in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971

(b)the nature and extent of the respective rights or interest of such persons and the conditions or liabilities if any, attaching thereto;