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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Punjab - Subsection

Section 101(1)(a) in The Punjab Panchayati Raj Act, 1994

(a)divide the every Panchayat Samiti area for the purpose of election to such Panchayat Samiti into as many single member territorial constituencies as the number of members to be directly elected under section 99;