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State of Haryana - Section

Section 63 in The Haryana New Mandi Townships Building Rules, 1967

63. Drains passing through or under walls - [Section 4(1)(1)].

- Where a drain passes through or immediately under a wall, a sufficient arch shall be turned over the drain or some other not less suitable support for the wall shall be provided so as effectually to prevent the wall from damaging the drain by settlement or otherwise.