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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(1) in The West Bengal Factories Rules, 1958

(1)No [worker] [Substituted by. Notification No. 340 L.W./L.W./IR-4/85 dated 2nd April 1986.] shall be employed in any factory to lift, carry or move by head, unaided by another person, any material, article, tool or appliance exceeding the maximum limit in weight set out in the following Schedule:[Schedule] [Substituted by. Notification No. 340 L.W./L.W./IR-4/85 dated 2nd April 1986.]
Class of worker Maximum limit
(a) Adult male 55 Kg
(b) Adult female 30 Kg
(c) Adolescent male 30 Kg
(d) Adolescent female 20 Kg
(e) Male child 16 Kg
(f) Female child 14 Kg.]