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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(4) in Karnataka Krishna Basin Development Authority Act, 1992

(4)Notwithstanding anything in the Command Areas Development Act, 1980, in order to carry out the purposes of this Act, the Authority shall have power to issue directions from time to time to the Command Areas Development Authorities of Bhadra Project, Tungabhadra Project, Ghataprabha and Malaprabha Project and Upper Krishna Project.