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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(6) in Assam Co-Operative Societies Act, 2007

(6)The quorum for a delegate general body meeting shall not be' less than twenty five percent of the delegate eligible to vote at the delegate general body meeting. If at any time in the meeting of delegate general body meeting there is no quorum, the procedure laid down in-sub-section (l) to (5) shall be followed.