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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(31) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(31)with the prior approval of the State Government to borrow on the security of University property on money for the purposes of the University;