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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(a) in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973

(a)The new pay scales shall be payable to the members of the service from such date, not earlier than 1-4-70 as specified by the Government by an order published in the Official Gazette, subject to the provisions contained in clause (c) below.