(6)The Chief Officer, shall, cause to be maintained a register wherein the particulars of licences issued under this section shall be separately recorded in respect of advertisement sites, -(a)on telephone, telegraph, electric or other posts or poles erected on or along public or private streets or public places;(b)in lands or buildings;(c)on public transport;(d)in cinema halls, video parlours, theatres or other places of public resort; and(e)through cable television.
