Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Himachal Pradesh - Subsection Section 124(a) in The Himachal Pradesh Panchayati Raj Act, 1994 (a)divide the Panchayat area into as many single member territorial constituencies as the number of members are required to be elected;
