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State of Goa - Section

Section 69 in The Corporation of the City of Panaji (Election) Rules, 2004

69. Marked copy of Electoral Roll.

- Immediately before the commencement of the poll, the Presiding Officer shall also demonstrate to the Polling Agents and others present that the marked copy of the electoral roll to be used during the poll does not contain-
(a)any entry other than that made in pursuance of clause (b) sub-rule (2) of rule 72; and
(b)any mark other than the mark made in pursuance of the clause (d) of sub-rule (2) of rule 35.