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State of Uttar Pradesh - Section

Section 6 in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

6. Meeting of the Institute.

- The Institute shall meet at such time and place, as the President may from time to time determine, and observe such procedure in regard to the transaction of business at such meetings as may be laid down in the regulations:Provided that the Institute shall meet at least once in every year;Provided further that the Institute shall observe at its first meeting such procedure in regard to the transaction of business as the State Government may, by order, specify.