Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(r) in The Orissa Public Libraries Act, 2001

(r)"State Library" means the library established by Government at the State Capital which has been named as Hare Krushna Mahatab State Library;