Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34N] [Entire Act] Union of India - Subsection Section 34N(4) in The Tobacco Board, Rules, 1976 (4)Where any person is licenced by the Board for operation of a barn he shall be given a licence in Form 26.
