Section 77(1)(ii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

(ii)sufficient opportunity shall in every instance be given to enable women (if any) to withdraw from such land or building;

Legal Document View