Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act] State of Maharashtra - Subsection Section 91(2)(b) in The Maharashtra Municipal Corporations Act, 1949 (b)such portion of the sinking fund referred to in section 112 as the Corporation may, from time to time, determine.