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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2)(a) in Orissa Pani Panchayat Act, 2002

(a)has been convicted by a criminal Court of any offence involving moral turpitude committed under any law for the time being in force; and