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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(4)(a) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(a)when appointment to the new post involves assumption of duties or responsibilities of greater importance than those attaching to the old post, the employee shall draw, as initial pay, the pay admissible at the stage of the time scale next above his substantive pay in respect of the old post;