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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Gujarat - Subsection

Section 52(1)(a) in The Gujarat Water Supply and Sewerage Board Act, 1978

(a)if any fee, rental, cost of water or any charge or other sum due under this Act, is not paid within a period of fifteen days after service of a bill for the same; or