Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(c) in The Navigation Rules, 1893 (c)In calculating the amount of toll to be levied on steamers an allowance of one-third the total maundage as found under clauses (a), (b) and (c) is to be made for engine space.
