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Rajasthan High Court - Jaipur

M/S India Infoline Finance Limited vs Siddharth Ct Scan And Imaging Centre on 2 September, 2022

Bench: Prakash Gupta, Pankaj Bhandari

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                              D.B. Civil Miscellaneous Appeal No. 2138/2022

                                   M/s India Infoline Finance Limited
                                                                                                          ----Appellant
                                                                        Versus
                                   Siddharth Ct Scan And Imaging Centre & Anr.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Peush Nag, Advocate & Mr. Avinash Kumbhaj, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 02/09/2022 Heard.

Issue notice to the respondents, returnable by 14.10.2022.

Necessary steps be taken within a week. In the meantime, operation of the impugned order dated 12.07.2022 passed by learned Commercial Court No. 1, Jaipur Metropolitan-II, Jaipur shall remain stayed. (PANKAJ BHANDARI),J (PRAKASH GUPTA),J CHANDAN /MR/7 (Downloaded on 07/09/2022 at 11:38:36 PM) Powered by TCPDF (www.tcpdf.org)