Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(1) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988 (1)Every instrument of mortgage of an Indian fishing boat or any interest therein shall be in Form VIII or Form IX, as the case may be.
